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State of Uttar Pradesh - Section

Section 72 in The Greater Noida Industrial Development Area Building Regulations, 1992

72. Stairways for multi-storey buildings.

- For building referred to in Regulation 6 (2) (ii) there shall be a minimum of two staircases one of them shall be an enclosed stairway and the other shall be on the external wall of the building and shall open directly to the exterior open space or to any open space of safety.