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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 12 September, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~13
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 484/2021
                                       SOTKON SP SLU                                                ..... Plaintiff
                                                                            Through: Ms. Shwetasree Majumder and
                                                                            Ms. Devyani Nath, Advs.

                                                                            versus

                                       WESTERN IMAGINARY TRANSCON
                                       PVT. LTD. & ORS.                     ..... Defendants
                                                     Through: Mr. Anshul Goel, Mr. Ashok
                                                     Goel and Mr. Ranjeev Kumar, Adv. for
                                                     Defendants 1 to 3
                                                     Mr. Pradhuman Gohil and Mr. Ranu Purohit,
                                                     Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                      ORDER

% 12.09.2023 (Through video-conferencing) I.A. 13004/2021(Order XXXIX Rules 1 and 2 of the CPC), I.A. 16453/2021(Order XXXIX Rule 2A of the CPC), I.A. 16455/2021 (Order XXXIX Rule 4 of the CPC), I.A. 4234/2023 (Order XXXIX Rule 2A of the CPC) and I.A. 4583/2023 (addl. Documents) in CS(COMM) 484/2021 Renotify for hearing and disposal of these applications on 27 September 2023 at the end of the board.

C.HARI SHANKAR, J SEPTEMBER 12, 2023 rb This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:32:33