Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 12 September, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumder and
Ms. Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON
PVT. LTD. & ORS. ..... Defendants
Through: Mr. Anshul Goel, Mr. Ashok
Goel and Mr. Ranjeev Kumar, Adv. for
Defendants 1 to 3
Mr. Pradhuman Gohil and Mr. Ranu Purohit,
Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 12.09.2023 (Through video-conferencing) I.A. 13004/2021(Order XXXIX Rules 1 and 2 of the CPC), I.A. 16453/2021(Order XXXIX Rule 2A of the CPC), I.A. 16455/2021 (Order XXXIX Rule 4 of the CPC), I.A. 4234/2023 (Order XXXIX Rule 2A of the CPC) and I.A. 4583/2023 (addl. Documents) in CS(COMM) 484/2021 Renotify for hearing and disposal of these applications on 27 September 2023 at the end of the board.
C.HARI SHANKAR, J SEPTEMBER 12, 2023 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:32:33