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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(7) in The West Bengal Motor Vehicles Rules, 1989

(7)The entitlements under sub-rules (5) and (6) shall be authenticated by the Secretary of the Transport Authority with the approval of the Chairman and shall be drawn in the appropriate form subject to adjustments.