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[Cites 0, Cited by 1441] [Entire Act]

Union of India - Section

Section 7 in The Land Acquisition Act, 1894

7. After declaration Collector to take order for acquisition

.Whenever any land shall have been so declared to be needed for a public purpose or for a company, the appropriate Government, or some officer authorised by the appropriate Government in this behalf, shall direct the Collector to take order for the acquisition of the land.