Kerala High Court
Suneera P vs State Of Kerala on 1 June, 2011
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
FRIDAY, THE 21ST DAY OF JULY 2017/30TH ASHADHA, 1939
WP(C).No. 24242 of 2017 (E)
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PETITIONER(S):
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1. SUNEERA P.,
H.S.A(SOCIAL SCIENCE),
CMMHSS THALAKULATHUR, RESIDING AT
PULIYULLATHIL HOUSE, THURUTHIYAD P.O.,
BALUSSERY, KOZHIKODE DISTRICT
2. SREELAL MANHALATATHIL, H.S.A(HINDI)
CMMHSS THALAKULATHUR,
MANHALATHIL HOUSE, MUTHUVADATHOOR P.O.,
PURAMERI, KOZHIKODE DISTRICT.
3. SHEENA B.,H.S.A (MALAYALAM)
CMMHSS THALAKULATHUR,
RESIDING AT ARADHARA,
KOTHAMANGALAM, KOYILANDI,
KOZHIKODE DISTRICT.
BY ADVS.SRI.K.MOHANAKANNAN
SMT.A.R.PRAVITHA
RESPONDENT(S):
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1. STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION,
THIRUVANANTHAPURAM- 695001.
2. THE DIRECTOR OF PUBLIC INSTRUCTION,
THIRUVANANTHAPURAM-695001.
3. THE DEPUTY DIRECTOR EDUCATION,
KOZHIKODE- 673001.
WP(C).No. 24242 of 2017 (E)
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4. THE DISTRICT EDUCATIONAL OFFICER
KOZHIKODE TOWN,
MANANCHIRA KOZHIKODE- 673002.
5. THE MANAGER,
CMM HIGHER SECONDARY SCHOOL,
THALAKULATHUR,
KOZHIKODE DISTRICT- 673 303.
R1-R4 BY GOVERNMENT PLEADER SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21-07-2017, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
EL
WP(C).No. 24242 of 2017 (E)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
1ST PETITIONER DATED 1.6.2011 ISSUED BY
THE 5TH RESPONDENT
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER OF THE
2ND PETITIONER DATED 4.6.2012 ISSUED BY
THE 5TH RESPONDENT
EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER OF THE
3RD PETITIONER DATED 3.6.2013 ISSUED BY
THE 5TH RESPONDENT
EXHIBIT P4 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE 5TH RESPONDENT SCHOOL FOR THE YEAR
2011-12 DATED 14.3.2016
EXHIBIT P5 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE 5TH RESPONDENT SCHOOL FOR THE YEAR
2012-13 DATED 14.3.2016
EXHIBIT P6 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE 5TH RESPONDENT SCHOOL FOR THE YEAR
2013-14 DATED 02.04.2016
EXHIBIT P7 TRUE COPY OF THE STAFF FIXATION ORDER
NO.D.DIS/B4/1722/2016 OF THE 5TH
RESPONDENT SCHOOL FOR THE YEAR 2014-15
EXHIBIT P8 TRUE COPY OF THE STAFF FIXATION ORDER
NO.D/DIS/B4/5002/2016 OF THE 5TH
RESPONDENT SCHOOL FOR THE YEAR 2015-16
DATED 8.4.2016
EXHIBIT P9 TRUE COPY OF THE APPROVAL OF APPOINTMENT
ORDER NO.D.DIS/B4/945/2016 DATED 30.4.2016
OF THE 1ST PETITIONER
EXHIBIT P10 TRUE COPY OF THE GO(P) NO.29/2016 DATED
29.1.2016
EXHIBIT P11 TRUE COPY OF THE CIRCULAR NO.
H2/44444/2017 DPI DATED 1.7.2017
WP(C).No. 24242 of 2017 (E)
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EXHIBIT P12 TRUE COPY OF THE STAFF FIXATION ORDER
ISSUED BY THE 4TH RESPONDENT IN RESPECT OF
ACADEMIC YEAR 2017-18
RESPONDENT(S)' EXHIBITS
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NIL
TRUE COPY
P.S. TO JUDGE
EL
P.V.ASHA, J.
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W.P.(C).No.24242 of 2017
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Dated this the 21st day of July, 2017
JUDGMENT
petitioners' grievance is against the staff fixation order, Ext.P12. There is a statutory remedy available for the petitioners against the staff fixation order.
2. Therefore, leaving open the remedy to the petitioners to approach the appropriate authority under the provisions contained in Chapter 14A of the Kerala Education Rules, the writ petition is dismissed.
Sd/-
P.V.ASHA JUDGE //True Copy\\ P.A to Judge IAP