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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3) in The Multi-State Co-Operative Societies Act, 2002

(3)The special auditor shall have the same powers and duties in relation to the special unit as an auditor of a multi-State co-operative society has under section 73:Provided that the special auditor shall, instead of making his report to the members of the multi-State co-operative society, make the same to the Central Government.