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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(5) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(5)After the statements under sub-rule (4) have become final, the Assistant Consolidation Officer shall issue certificate of award of compensation to the payers in Form XXIV.