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Supreme Court - Daily Orders

Tata Power Company Limited vs Maharashtra Electricity Regualatory ... on 17 April, 2017

     ITEM NO.58                          REGISTRAR COURT. 1                SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal No(s).                 1356-1358/2017

     TATA POWER COMPANY LIMITED                                          Appellant(s)

                                                       VERSUS

     MAHARASHTRA ELECTRICITY REGUALATORY COMMISSION     Respondent(s)
     (with appln. (s) for permission to file additional documents and
     office report)


     Date : 17/04/2017 These appeals were called on for hearing today.

     For Appellant(s)
                                        Mr. Uday Manaktala, Adv.
                                        Mr. Pukhrambam Ramesh Kumar,Adv.


     For Respondent(s)
                                        Mr. Buddy A. Ranganadhan, Adv.
                                        Mr. A. V. Rangam,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent has already filed the counter affidavit.

The matter stands complete.

Registry to process the same for being listed before the Hon'ble Court, as per rules.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.18 16:51:24 IST Reason: