Supreme Court - Daily Orders
Tata Power Company Limited vs Maharashtra Electricity Regualatory ... on 17 April, 2017
ITEM NO.58 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 1356-1358/2017
TATA POWER COMPANY LIMITED Appellant(s)
VERSUS
MAHARASHTRA ELECTRICITY REGUALATORY COMMISSION Respondent(s)
(with appln. (s) for permission to file additional documents and
office report)
Date : 17/04/2017 These appeals were called on for hearing today.
For Appellant(s)
Mr. Uday Manaktala, Adv.
Mr. Pukhrambam Ramesh Kumar,Adv.
For Respondent(s)
Mr. Buddy A. Ranganadhan, Adv.
Mr. A. V. Rangam,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has already filed the counter affidavit.
The matter stands complete.
Registry to process the same for being listed before the Hon'ble Court, as per rules.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.18 16:51:24 IST Reason: