Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A(1)] [Section 57A] [Entire Act] State of Haryana - Subsection Section 57A(1)(iii) in The Haryana Municipal Act, 1973 (iii)moneys received from any individual or associations of individuals by way of grants or gifts or deposits for service to the poor;