Section 101(2) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
(2)Where more than one Marketing Committee are established in any market area under sub-section (1), the Government may, notwithstanding anything to the contrary contained in this Act, issue general or special directions as to which of the Marketing Committee:, shall exercise the powers, perform the duties and discharge the functions of a Marketing. Committee under this Act, in respect of matters in which they are jointly interested.
