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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(4)Notwithstanding anything contained in Sub-rule (1) in computing time when the re-verification of a weight or measure shall become due and period during which such weight or measure remain unsold or undistributed shall be excluded.