Bombay High Court
National Insurance Co.Ltd vs Mrs. Sulbha Ganesh Shinde And Ors on 13 March, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 314 OF 2018
National Insurance Co.ltd. ....Appellant
V/S
Mrs. Sulbha Ganesh Shinde And Ors ....Respondent
CORAM : K.K. TATED, J
DATE : 13th March, 2019
P.C. :
Due to Paucity of time Stand over to 04/04/2019. Interim protection, if any, granted earlier and in force as on today, to continue till next date.
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