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Himachal Pradesh High Court

M/S. Yamuna Beverages Pvt. Ltd, vs . State Of H.P And Ors on 4 April, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

M/s. Yamuna Beverages Pvt. Ltd, Vs. State of H.P and ors CWP No.1353 of 2022 .

4.4.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner Mr. Ashok Sharma, Advocate General with Mr. Ashwani Sharma, Anil Jaswal, Additional Advocate Generals, Vikrant Chandel, Deputy Advocate General for the respondents­State.

List on 18.4.2022, as prayed for. In the meantime, reply be also filed.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 4.4.2022 (mamta) ::: Downloaded on - 05/04/2022 20:11:48 :::CIS