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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(vi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(vi)"A Secondary School" means a school recognised as such by the Board which provides a course in general education leading to the Secondary School Certificate (S. S. C.) Examination;