Madhya Pradesh High Court
Satya Dev Sharma vs Shri Sanjay Kumar Shukla on 29 April, 2019
1 CONC-1062-2019
The High Court Of Madhya Pradesh
CONC-1062-2019
(SATYA DEV SHARMA Vs SHRI SANJAY KUMAR SHUKLA)
1
Gwalior, Dated : 29-04-2019
Ms. Somya Chaturvedi, Advocate for the petitioner.
Let notice be issued to respondents No. 2,3 & 4 on payment of
process-fee within next seven working days, failing which the petition shall stand automatically dismissed without further reference to this bench.
(SHEEL NAGU) JUDGE DHANANJ Digitally signed by DHANANJAYA BUCHAKE DN: c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=P. S., postalCode=474011, AYA st=Madhya Pradesh, 2.5.4.20=d94ba0c97d32b052dc2b2953e50aa 2259fffca02f0df64f6e380887af9a76471, 2.5.4.45=03210001789E00741B6821B4768B5 BUCHAKE 66B4765F459D8C46A18A92D65787E3249858 Bu 07413, cn=DHANANJAYA BUCHAKE Date: 2019.04.29 19:00:50 +05'30'