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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in Atomic Minerals Concession Rules, 2016

(b)the lessee shall report in writing to the State Government and the Department, the discovery in the leased area of any mineral not specified in the lease, within sixty days of such discovery;