Securities And Exchange Board Of India - Subsection
Section 14(2)(b) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(b)from [institutional investors] [Substituted 'qualified institutional buyers' by Notification No. SEBI/LAD-NRO/GN/2018/07, dated 10.4.2018 (w.e.f. 26.9.2014).] and body corporate only, whether Indian or foreign: