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[Cites 0, Cited by 0] [Section 147(14)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(14)(c) in Tamil Nadu Educational Inspection Code

(c)from which, not being an order of punishment, passed by the Government an appeal is expressly barred by a rule or order or contract such as is referred to in sub-clause (a).