Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(f) in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

(f)The Commissioner shall cause to maintain a register showing the licenses issued under the Act and the Regulations.