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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(1)The complaint to the effect that there has been a contravention of the provisions of Sections 6 and 7 made to the authorities specified in Rule 10 (2) shall be accompanied by a treasury receipt of Rs. 10.