Telangana High Court
I.Syam Prasad Reddy Ors. vs State Rep., By Spl. Pp For Cbi on 2 December, 2022
HIGH COURT OF JUDICAT URE AT HYDERABAD
FOR T HE ST AT E OF T EL ANGANA AND T HE ST AT E OF
ANDHRA PRADESH
WEDNESDAY, THE THIRTEENTH DAY OF APRIL
TWO THOUSAND AND SIXTEEN
:PRESENT:
T HE HON'BL E SRI JUST ICE RAJA EL ANGO
CRL. P .NO:5247 of 2016
Bet ween:
1. I.Syam Prasad Reddy S/o lat e I. Venku Reddy
2. M/s Indu Project s Lt d., rep. by it s Managing Direct or, I.
Syam Prasad Reddy S/o Lat e I.Venku Reddy, R/o 1009,
Indu Fort une Fields, Kukat pally, Hyderabad.
..... Pet it ioners/Accused No. 3 & 4
AND
The St at e, rep. by Cent ral Bureau of Invest igat ion, Hyderabad,
t hrough it s St anding Counsel, High Court at Hyderabad.
.....Respondent /Complainant
Pet it ion under Sect ion 482 of Cr.P.C., praying t hat
in t he circumst ances st at ed in t he pet it ion and t he grounds
filed herein, t he High Court may be pleased t o dispense wit h
t he pet it ioner's presence in CC. No. 28 of 2013 on t he file of
t he Principal Special Judge for CBI Cases, at Hyderabad, on all
dat es of hearing and undert akes t o appear as t he learned
Principal Special Judge for CBI Cases, at Hyderabad insist s
upon his presence.
The pet it ion coming on for hearing, upon perusing
t he Pet it ion and t he memorandum of grounds filed herein and
upon hearing t he argument s of Sri K.Srinivasa Reddy, Advocat e
for t he Pet it ioners and of Sri P.Keshava Rao, SC for t he
Respondent , t he Court made t he following.
ORDER:
"Post aft er Summer Vacat ion, 2016. T ill t hen, t he presence of t he pet it ioners/A3 and A4 before t he T rial Court is dispensed wit h."
ASSISTANT REGISTRAR //TRUE COPY// For ASSISTANT REGISTRAR To
1. The Principal Special Judge for CBI Cases, Hyderabad.
2. The Inspect or of Police, CBI, Hyderabad.
3. One CC t o Sri K.Srinivasa Reddy, Advocat e (OPUC)
4. one Spare Copy HIGH COURT AB DRAFT ED ON 16-4-2016 REJ DAT E: 13-4-2016 ORDER CRL .P. NO. 5247 OF 2016 DISPENSING WIT H T HE PRESENCE OF T HE PET IT IONERS