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Union of India - Section

Section 102 in Bharatiya Nagarik Suraksha Sanhita, 2023

102. Direction, etc., of search warrants.

The provisions of sections 32, 72, 74, 76, 79, 80 and 81 shall, so far as may be, apply to all search-warrants issued under section 96, section 97, section 98 or section 100.[Similar to Section 99 from Old CrPC-Also Refer]