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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(n) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(n)He shall not take part in or subscribe in aid of of assist in any way or any movement, organisation or activity which tends to directly or indirectly create communal disharmony, religious hatred, and other activities intended to subvert the Government established by law in the country or State.