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NCT Delhi - Section

Section 17 in The National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Civil Service) Rules, 2003

17. Saving.

- Nothing in these rules shall affect reservations, relaxation in age-limit and other concessions required to be provided for the scheduled Castes, the Scheduled Tribes, Other Backward Gasses and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.