Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2)(a) in The Orissa Co-operative Societies Rules, 1965

(a)a Primary Agricultural Credit Co-operative Society, Service Cooperative Society, Farmers Service Co-operative Society and a Large sized Adivasi Multipurpose Co-operative Society;