Delhi High Court - Orders
Apostilled Affidavits Burger King ... vs M/S Burger Farm on 5 May, 2025
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 737/2024, I.A. 37818/2024-Stay, I.A. 37819/2024-Exp
I.A. 37820/2024-Addl.doc., I.A. 37822/2024-Exp from filing
apostilled affidavits
BURGER KING COMPANY LLC & ANR. .....Plaintiffs
Through: Mr. Raunaq Kamath & Ms. Aakriti
Bansal, Advs.
versus
M/S BURGER FARM .....Defendant
Through: Ms. Shriya Misra, Advocate.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 05.05.2025 At joint request of the parties, renotify on 29.05.2025.
SAURABH BANERJEE, J.
MAY 5, 2025/R This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:48:40