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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(13) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(13)It shall be the duty of the auditor to ensure that audited annual financial statements of accounts and his audit report are furnished to the cooperative within forty-five days of the submission of annual financial statements of accounts to him by the board.