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State of Bihar - Section

Section 4 in Bihar and Orissa Public Demand Recovery Rules

4. Service on adult male member of certificate-debtor's family.

- Where the certificate-debtor cannot be found, and has no agent empowered to accept service of the notice on his behalf service may be made on any adult male member of the family of the certificate-debtor who is resident with him.Explanation. - A servant is not a member of the family within the meaning of this Rule.