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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(i) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(i)Shall preside over all the meetings of the Committee and in his/her absence he/she may nominate one of the members of the Committee to preside over the meetings.