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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2) in The Jammu and Kashmir State Forest Corporation Act, 1978

(2)If any question arises whether any matter is not a matter as respects which the Government may issue a direction under subsection (1) the decision of the Government thereon shall be final.