Madhya Pradesh High Court
Arun Meena vs The State Of Madhya Pradesh on 18 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-5948-2019 The High Court Of Madhya Pradesh CRA-5948-2019 (ARUN MEENA AND OTHERS Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 18-11-2020 Heard through Video Conferencing. List this case on 20.11.2020 alongwith Criminal Appeal No.5608/2019.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
amit
Signature Not Verified
SAN
Digitally signed by AMIT JAIN
Date: 2020.11.18 16:32:42 IST