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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2)(c) in Bihar Employees' State Insurance Medical Service Rules, 1981

(c)Dental Surgeon. - A candidate must be graduate in Dental Surgery of any recognised University in India or abroad and must have registered himself/herself under the Bihar Dental Act.