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[Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(4)(d) in The Oil Mines Regulations, 2017

(d)maintain regular liaison with the police stations, local panchayats and district authorities along the right of way and right of use about the possible consequences of leakage and pilferage.