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State of Bihar - Section

Section 15 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

15. Regulation of conduct of business.

- The person presiding over the Gram Sabha meeting shall regulate the conduct of business at the Gram Sabha meeting and maintain order. If any member disregards the authority of the presiding person, or is guilty of obstruction or offensive conduct during the meeting, the presiding person may ask him to behave properly and on his failure to do so direct him to withdraw from the meeting.