Section 2(1)(e) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Food Corporation" means the Food Corporation of India established under the Food Corporation Act, 1964 (Act 37 of 1964);

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