Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(2)(c) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 (c)ensure that he is not allowed to vote at the polling station where he would otherwise have been entitled to vote.