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Andhra Pradesh High Court - Amravati

M/S.Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 4 January, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                         HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.: ITTA. No.30 of 2022

                                   PROCEEDING SHEET

Sl.
No      DATE                               ORDER                            OFFICE
                                                                             NOTE

1     04.01.2023   UDPR, J & TMR, J
                         Print the name of Smt.M.Kiranmayee, learned
                   standing counsel for the income tax for the
                   respondents.

For getting instructions, at request of learned counsel for petitioner, post on 01.02.2023.

________ UDPR, J ________ TMR, J SS