Andhra Pradesh High Court - Amravati
M/S.Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 4 January, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: ITTA. No.30 of 2022
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
1 04.01.2023 UDPR, J & TMR, J
Print the name of Smt.M.Kiranmayee, learned
standing counsel for the income tax for the
respondents.
For getting instructions, at request of learned counsel for petitioner, post on 01.02.2023.
________ UDPR, J ________ TMR, J SS