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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in The Rajasthan Municipalities Registration of Electors Order, 1974

(1)The roll for every ward shall be revised [X X X] [Deleted by Notification No. F.8(GA) ()/Rules/ISG/95/Part II/2770, dated 27-7-1995 G.S.R. 55, Published in Rajasthan Gazette, Part IV(C), dated 26-8-1995.] either intensively or summarily or partly intensively and partly summarily, as the [state Election Commission] [Substituted by Notification of 1994.] may direct.