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[Cites 0, Cited by 19] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Kerala Anti-Social Activities (Prevention) Act, 2007

(a)'anti-social activity' means acting in such manner as to cause or is likely to cause, directly or indirectly, any feeling of insecurity, danger or fear among the general public or any section thereof, or any danger to the safety of individuals, safety of public, public health or the ecological system or any loss or damage to public exchequer or to any public or private property or indulges in any activities referred in clauses (c), (e), (g), (h), (i), (l), (m),(n),(q), (4b) and (s) of this section;