Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(1)The State Government may from time to time make rules for carrying out the purposes of this Act.