Section 13 in Bihar Mines & Geology Service Rules, 2008
13. Medical Examination.
- Every candidate selected for appointment shall have to undergo a medical examination by Medical Board constituted by the State Government. A candidate who fails to satisfy the Medical board regarding his/her physical fitness, necessary for efficient performance of the duties of the post, shall not be appointed. The Medical Board shall determine the objective standards for this.Chapter-4 Recruitment by Promotion
