Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] Union of India - Subsection Section 52(2)(f) in The Oil Mines Regulations, 2017 (f)blow out preventer equipment is function-tested and pressure-tested when installed and also at the appropriate time during operations to determine that the blow out preventer functions properly;