Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(1)(d) in The Maharashtra Maritime Board Act, 1996

(d)Piloting, hauling, mooring, re-mooring, hooking or measuring of vessels or any other service in respect of vessels.