Madras High Court
Chen Teh Sheng vs State Represented By The Inspector Of ... on 17 April, 2026
Author: M. Nirmal Kumar
Bench: M. Nirmal Kumar
'rL.M.P.No.6791 of 2026 _Cr.O.P.SR.No.22236 of 2026 ___M.NIRMAL KUMAR, J.
Dispense with ordered. 17.04.2026 Note: Registry is directed to number the Criminal Original Petition, if it is otherwise in order and list the same for admission in due course. pvs https:/Avww.mhc.tn.gov.in/judis