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Madras High Court

Chen Teh Sheng vs State Represented By The Inspector Of ... on 17 April, 2026

Author: M. Nirmal Kumar

Bench: M. Nirmal Kumar

'rL.M.P.No.6791 of 2026
_Cr.O.P.SR.No.22236 of 2026

___M.NIRMAL KUMAR, J.

Dispense with ordered. 17.04.2026 Note: Registry is directed to number the Criminal Original Petition, if it is otherwise in order and list the same for admission in due course. pvs https:/Avww.mhc.tn.gov.in/judis