Madhya Pradesh High Court
The State Of Madhya Pradesh vs Firm Adinath Kirana C/O Shri Naresh ... on 7 September, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 3402 of 2022 (THE STATE OF MADHYA PRADESH Vs FIRM ADINATH KIRANA C/O SHRI NARESH KUMAR) Dated : 07-09-2022 Shri Amit Singh Sisodia, learned Govt. Advocate for the applicant/State prays for time to verify the period of delay in filing this revision petition.
List after two weeks', as prayed.
(RAJENDRA KUMAR (VERMA)) JUDGE sumathi Signature Not Verified Signed by: SUMATHI JAGADEESAN Signing time: 07-09-2022 17:05:32