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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(6) in Rajasthan Civil Services (Pension) Rules, 1996

(6)The Director, Pension Department, Rajasthan, shall inform the Head of Office immediately about the issue of the -
(i)Pension Payment Order;
(ii)Gratuity Payment Order; and
(iii)Balance of the Gratuity Payment Order; and return the pension papers to him which are no longer necessary.