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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)the menu shall be prepared with the help of a nutritional expert or a doctor to ensure balanced diet and variety in taste as per the minimum nutritional standard and diet scale set out in Schedule II ;