Delhi High Court - Orders
Pooja Sharma Bajaj vs Ashok Bajaj & Ors on 17 October, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1083/2019
POOJA SHARMA BAJAJ ..... Petitioner
Through: Mr. Ramakant Sharma and
Mr.Prateek Avasthi, Advocates.
versus
ASHOK BAJAJ & ORS ..... Respondents
Through: Mr. Siddhant Jugal, Advocate.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 17.10.2023 CRL.M.A. 28425/2023 (early hearing)
1. The present application has been filed by the petitioner seeking early hearing of the present petition.
2. For the reasons stated in the application, the same is allowed.
3. The application stands disposed of.
CRL.M.C. 1083/20194. List on 07.11.2023 with CRL.M.C. 1082/2019.
5. The next date fixed in the matter, i.e. 13.02.2024 stands cancelled.
6. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J OCTOBER 17, 2023/kd Click here to check corrigendum, if any This is a digitally signed order.
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