Punjab-Haryana High Court
Amit Kumar Sharma And Others vs Chandigarh Housing Board And Another on 25 January, 2012
Author: Hemant Gupta
Bench: Hemant Gupta, A.N.Jindal
IN THE PUNJAB & HARYANA HIGH COURT AT CHANDIGARH
Date of Decision: 25.01.2012
CWP No.3685 of 2011
Amit Kumar Sharma and others ...Petitioners
Vs.
Chandigarh Housing Board and another ...Respondents
Present: Mr. Suman Jain, Advocate,
for the petitioners.
M/s Sanjay Kaushal, A.P.Setia & A.S.Gill, Advocates,
for the respondents.
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE A.N.JINDAL
HEMANT GUPTA, J.
For order see CWP No.19175 of 2010 titled "Sukhraj Singh and others Vs. Chandigarh Housing Board and another".
(HEMANT GUPTA)
JUDGE
25.01.2012 (A.N.JINDAL)
Vimal JUDGE