Delhi High Court - Orders
(33) Dlf Limited vs Pnb Housing Finance Limited & Ors on 11 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~33, 34, 42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1190/2023
(33) DLF LIMITED ..... Petitioner
Through : Mr. Rajiv Nayar, Sr. Adv. along with
Ms. Ruby Singh, Mr. Kartik Nayar, Mr.
Pravin, Mr. Isham Gaur, Mr.
Jappanpreet, Mr. Saurav Kumar and
Ms. M. Das Gupta, Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Akhil Sibal, Sr. Adv. along with
Ms. Shalaka Patil, Ms. Poulomi
Mehta, Ms. Srishti Khare, Mr.
Kartikeya Jha, Mr. Porus Titina, Mr.
Bahuli Sharma, Advs. for R1.
Mr. Prag Tripathi, Sr. Adv. and Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor,
Mr. Anmol Kumar and Ms.
Vasundhara and Ms. Arushi Mishra,
Advs. for R2.
Mr. Saurabh Kirpal, Sr. Adv. along
with Mr. Nishit D. and Mr. Yash,
Advs. for R3.
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
Nirau Shah, Ms. Aneesha Cheema,
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-4/Hubtown
Mr. Sandeep Sethi, Sr. Adv. along
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushpendra S.
Bhadoriya, Ms. Rusheet Saluja, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/12/2023 at 10:22:15
Vijay Sharma and Ms. Pratiksha
Chaturvedi and Mr. Amit Mishra,
Advs. for R5.
Mr. Harin P. Raval, Mr. Karan
Bharihoke and Mr. Siddhant Sharma,
and Ms. Shreshtha, Advs. for R6.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan and Mr. Parth
Tiwari, Advs. for R7.
+ ARB.P. 1191/2023
(34) CHINSHA PROPERTY PRIVATE LIMITED ..... Petitioner
Through: Mr. Sandeep Sethi, Sr. Adv. along
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushpendra S.
Bhadoriya, Ms. Rusheet Saluja, Mr.
Vijay Sharma and Ms. Pratiksha
Chaturvedi and Mr. Amit Mishra,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Arunabh Chaudhary, Sr. Adv.
along with Mr. Ashish K. Singh, Ms.
Muskan Malhotra, Ms. Palak Tyagi,
Mr. Amit K. Singh, Mr. Rishabh
Sharma and Mr. Ritvik Bhardwaj,
Advs. R1.
Mr. Prag Tripathi, Sr. Adv. and Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor,
Mr. Anmol Kumar and Ms.
Vasundhara and Ms. Arushi Mishra,
Advs. for R2.
Mr. Saurabh Kirpal, Sr. Adv. along
with Mr. Nishit D. and Mr. Yash,
Advs. for R3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/12/2023 at 10:22:15
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
Nirau Shah, Ms. Aneesha Cheema,
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-5/Hubtown.
Mr. Karan Bharihoke and Mr.
Siddhant Sharma, Advs. for R6.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan and Mr. Parth
Tiwari, Advs. for R7.
+ O.M.P.(I) (COMM.) 392/2023 and IA No.23993/2023
(42) DLF LIMITED ..... Petitioner
Through: Mr. Rajiv Nayar, Sr. Adv. along with
Ms. Ruby Singh, Mr. Kartik Nayar,
Mr. Pravin, Mr. Isham Gaur, Mr.
Jappanpreet, Mr. Saurav Kumar and
Ms. M. Das Gupta, Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Akhil Sibal, Sr. Adv. along with
Ms. Shalaka Patil, Ms. Poulomi
Mehta, Ms. Srishti Khare, Mr.
Kartikeya Jha, Mr. Porus Titina, Mr.
Bahuli Sharma, Advs. for R1.
Mr. Prag Tripathi, Sr. Adv. and Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor,
Mr. Anmol Kumar and Ms.
Vasundhara and Ms. Arushi Mishra,
Advs. for R2.
Mr. Saurabh Kirpal, Sr. Adv. along
with Mr. Nishit D. and Mr. Yash,
Advs.
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
Nirau Shah, Ms. Aneesha Cheema,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/12/2023 at 10:22:16
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-3/Hubtown
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan and Mr. Parth
Tiwari, Advs. for R5.
Mr. Karan Bharihoke and Mr.
Siddhant Sharma, Advs.
Mr. Aditya Vardhan Sharma, Adv. for
R6.
Mr. Sandeep Sethi, Sr. Adv. along
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushpendra S.
Bhadoriya, Ms. Rusheet Saluja, Mr.
Vijay Sharma and Ms. Pratiksha
Chaturvedi and Mr. Amit Mishra,
Advs. for R7.
+ O.M.P.(I) (COMM.) 395/2023 and IA Nos.24425/2023, 24426/2023
(43) CHINSHA PROPERTY PRIVATE LIMITED ..... Petitioner
Through: Mr. Sandeep Sethi, Sr. Adv. along
with Ms. Kanika Agnihotri, Mr.
Jasmeet Singh, Mr. Mahinder Singh
Hura, Mr. Divjot Singh Bhatia, Mr.
Saif Ali, Mr. Pushpendra S.
Bhadoriya, Ms. Rusheet Saluja, Mr.
Vijay Sharma and Ms. Pratiksha
Chaturvedi and Mr. Amit Mishra,
Advs.
versus
PNB HOUSING FINANCE LIMITED & ORS. ..... Respondents
Through: Mr. Ashish K. Singh, Ms. Muskan
Malhotra and Ms. Palak Tyagi, Advs.
for R1.
Mr. Prag Tripathi, Sr. Adv. and Mr.
Dayan Krishnan, Sr. Adv. along with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/12/2023 at 10:22:16
Arpit Dwivedi, Ms. Sakshi Kapoor,
Mr. Anmol Kumar and Ms.
Vasundhara and Ms. Arushi Mishra,
Advs. for R2.
Mr. Saurabh Kirpal, Sr. Adv. along
with Mr. Nishit D. and Mr. Yash,
Advs.
Mr. Arun Kathpalia, Sr. Adv.
alngwith Mr. Sajit Suvarma, Mr.
Nirau Shah, Ms. Aneesha Cheema,
Ms. Shivani Khanwilkar, Mr. Varun
Kalra, Mr. Nikunj Mahajan, Advs. for
R-3/Hubtown
Mr. Karan Bharihoke and Mr.
Siddhant Sharma, Advs.
Mr. Nakul Dewan, Sr. Adv. along
with Mr. Aditya Dewan and Mr. Parth
Tiwari, Advs. for R5.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.12.2023 ARB.P. 1190/2023 & ARB.P. 1191/2023
1. Mr. Parag Tripathi, learned senior counsel appearing on behalf of 'Omkara Asset Reconstruction' and Mr. Arun Kathpalia, learned senior counsel appearing on behalf of 'Hubtown Limited' have concluded their arguments.
2. List for further arguments on 12.12.2023. O.M.P.(I) (COMM.) 392/2023 & O.M.P.(I) (COMM.) 395/2023
3. Re-notify on 12.12.2023.
SACHIN DATTA, J DECEMBER 11, 2023/AT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/12/2023 at 10:22:16